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G.Poshetty vs K.Ram Mohan
2023 Latest Caselaw 680 Tel

Citation : 2023 Latest Caselaw 680 Tel
Judgement Date : 9 February, 2023

Telangana High Court

G.Poshetty vs K.Ram Mohan on 9 February, 2023

Bench: Namavarapu Rajeshwar Rao

THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
                 M.A.C.M.A.NO.1663 OF 2014
JUDGMENT:

Learned counsel for the appellant has informed this Court

that the appellant in the present appeal has already filed

M.A.C.M.A. No.2390 of 2005 and the said appeal was already

disposed of on 19.02.2019. In view of the same, no further

orders are required to be passed in this appeal.

2. Therefore, the M.A.C.M.A is dismissed. There shall be no

order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ NAMAVARAPU RAJESHWAR RAO, J

Dated: 09-02-2023 CHS/TU THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO

M.A.C.M.A NO.1663 OF 2014 Dated: 09-02-2023

CHS/TU

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G.Poshetty vs K.Ram Mohan2023 Latest Caselaw 680 Tel