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Tahsina Begum vs Pachunoori Hanmandlu
2023 Latest Caselaw 679 Tel

Citation : 2023 Latest Caselaw 679 Tel
Judgement Date : 9 February, 2023

Telangana High Court

Tahsina Begum vs Pachunoori Hanmandlu on 9 February, 2023

Bench: A.Venkateshwara Reddy

THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
                APPEAL SUIT No.69 OF 2018

JUDGMENT:

Heard Sri.M W R Jayakar, learned counsel for the

appellants. It is submitted by him that the matter is settled

outside the Court and the appellants intend to withdraw the

Appeal Suit and made an endorsement to that effect on the

grounds of appeal. Therefore, while recording the submissions

and considering the endorsement made by the learned counsel

for the appellants, this Appeal Suit is dismissed as withdrawn

In the circumstances of the case, there shall be no order

as to the costs. Miscellaneous applications, if any pending,

shall stands closed.

________________________________ A.VENKATESWHARA REDDY, J

09-02-2023 SA

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