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Mr.K.V.S.R. Tagore, vs A.Prabhavathi,
2023 Latest Caselaw 653 Tel

Citation : 2023 Latest Caselaw 653 Tel
Judgement Date : 8 February, 2023

Telangana High Court

Mr.K.V.S.R. Tagore, vs A.Prabhavathi, on 8 February, 2023

Bench: A.Venkateshwara Reddy

THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
               APPEAL SUIT No.604 OF 2019

JUDGMENT:

Heard learned counsel for the appellants/petitioners.

Today, as per the proceedings dated 27.01.2023, this matter is

listed under the caption "for dismissal". However, the learned

counsel for the appellants submitted that the matter is settled

outside the Court and it may be dismissed. While recording the

submissions, considering the proceedings dated 27.01.2023,

this appeal Suit is dismissed.

In the circumstances of the case, there shall be no order

as to the costs. Miscellaneous applications, if any pending,

shall stands closed.

________________________________ A.VENKATESWHARA REDDY, J 08-02-2023 SA

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