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Chander Kumar Jadhav vs Smt.Iqbal Begum
2023 Latest Caselaw 651 Tel

Citation : 2023 Latest Caselaw 651 Tel
Judgement Date : 8 February, 2023

Telangana High Court

Chander Kumar Jadhav vs Smt.Iqbal Begum on 8 February, 2023

Bench: G.Radha Rani

           THE HONOURABLE DR.JUSTICE G. RADHA RANI

                              C.C.C.A.NO.212 of 2018



JUDGMENT:

Learned counsel for the appellant sought permission to withdraw the appeal

and made an endorsement on the file.

2. Permission is accorded.

3. Accordingly, the appeal is dismissed as withdrawn.

No order as to costs.

Miscellaneous applications pending, if any, shall stand closed.

_____________________ Dr. G.RADHA RANI, J

8th February, 2023 nsk.

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Chander Kumar Jadhav vs Smt.Iqbal Begum2023 Latest Caselaw 651 Tel