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Maddur Chenna Reddy Ramesh Reddy, ... vs The State, Rep. Spl.Pp For Cbi., Bs ...
2023 Latest Caselaw 594 Tel

Citation : 2023 Latest Caselaw 594 Tel
Judgement Date : 6 February, 2023

Telangana High Court

Maddur Chenna Reddy Ramesh Reddy, ... vs The State, Rep. Spl.Pp For Cbi., Bs ... on 6 February, 2023

Bench: G.Anupama Chakravarthy

THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY


           CRIMINAL APPEAL No.459 of 2016
JUDGMENT:

A Memo is filed by the learned counsel for the

appellant stating that the sole appellant had died on

12.03.2022 and the death certificate issued by the Greater

Hyderabad Municipal Corporation is also enclosed.

2. Therefore, in view of the death of the sole appellant,

the criminal appeal gets abated.

3. In the result, the criminal appeal is dismissed as

abated.

Pending miscellaneous applications, if any, shall

stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 06.02.2023 Smk

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