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Chata Indra Sena Reddy vs S. Srinivasa Reddy
2023 Latest Caselaw 557 Tel

Citation : 2023 Latest Caselaw 557 Tel
Judgement Date : 2 February, 2023

Telangana High Court

Chata Indra Sena Reddy vs S. Srinivasa Reddy on 2 February, 2023

Bench: M.G.Priyadarsini

  THE HON'BLE SMT. JUSTICE M. G. PRIYADARSINI

                     A.S. No.340 of 2005

JUDGMENT:

Although the matter, which pertains to 2005,

underwent several adjournments at the instance of the

appellant, even today, the learned counsel for the appellant

reported not ready and seeks further adjournment. It is

presumed that the appellant is not interested to proceed

with the appeal.

Hence, the appeal stands dismissed for non-

prosecution. No order as to costs.

Miscellaneous petitions pending, if any, shall stand

dismissed.

____________________________ JUSTICE M.G. PRIYADARSINI 02.02.2023 Tsr/gms

THE HON'BLE SMT. JUSTICE M. G. PRIYADARSINI

A.S. No. 340 of 2005

DATE: 02.02.2023

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