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Bollampally Sudarshan Reddy vs Reddygari Vineetha
2023 Latest Caselaw 1868 Tel

Citation : 2023 Latest Caselaw 1868 Tel
Judgement Date : 28 April, 2023

Telangana High Court
Bollampally Sudarshan Reddy vs Reddygari Vineetha on 28 April, 2023
Bench: A.Santhosh Reddy
     THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

                  APPEAL SUIT NO.1480 OF 2018

JUDGMENT:

Learned counsel for the appellant submitted that the

matter has been settled out of the Court and seeks permission of

this Court to withdraw the Appeal Suit.

While recording the submissions of the learned counsel for

the appellant, this Appeal Suit is dismissed as withdrawn. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________ JUSTICE A.SANTHOSH REDDY

28-04-2023 sa

 
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