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Padmanabha Estates Pvt., Ltd., ... vs Mr. T.Ratna Kumar 2 Others
2023 Latest Caselaw 1867 Tel

Citation : 2023 Latest Caselaw 1867 Tel
Judgement Date : 28 April, 2023

Telangana High Court

Padmanabha Estates Pvt., Ltd., ... vs Mr. T.Ratna Kumar 2 Others on 28 April, 2023

Bench: Sambasivarao Naidu

 THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU


                 C.C.C.A NO.154 OF 2016


JUDGMENT :

Learned counsel for the appellants seeks

permission of this Court to withdraw the appeal and a

letter dated 27.04.2023 has been filed before the

Registry to that effect.

2. Permission is accorded.

3. Accordingly, this appeal is dismissed as

withdrawn.

Pending miscellaneous applications, if any, shall

stand closed. No costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 28.04.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

C.C.C.A NO.154 OF 2016

DATED 28.04.2023

YNK

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