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Cheviti Venkanna vs Gandham Gopal
2023 Latest Caselaw 1733 Tel

Citation : 2023 Latest Caselaw 1733 Tel
Judgement Date : 21 April, 2023

Telangana High Court

Cheviti Venkanna vs Gandham Gopal on 21 April, 2023

Bench: Sambasivarao Naidu

    HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU


                      S.A.NO.192 of 2022


JUDGMENT:

Both the parties appeared before this Court through their

respective counsels. They are identified by their counsels and they

have also filed their respective Identity Cards for identification

purpose.

2. The parties have filed petition under Order XXIII Rule 3

of C.P.C. with a prayer to record the compromise. The parties

have admitted the terms of compromise. Compromise is recorded.

3. The appeal is dismissed in terms of compromise

without any costs.

Consequently, Miscellaneous applications if any, are

closed.

__________________________ JUSTICE SAMBASIVA RAO NAIDU

Date: 21.04.2023 PLV

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