Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Battula Ramulu, Died Per Lrs App 2 ... vs Padmati Damodar Reddy,
2023 Latest Caselaw 1709 Tel

Citation : 2023 Latest Caselaw 1709 Tel
Judgement Date : 20 April, 2023

Telangana High Court

Battula Ramulu, Died Per Lrs App 2 ... vs Padmati Damodar Reddy, on 20 April, 2023

Bench: M.G.Priyadarsini

     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

                     A.S.No.152 OF 2005


JUDGMENT:

Learned counsel for the appellants seeks permission of

this Court to withdraw the appeal.

Permission is accorded and the appeal is accordingly

dismissed as withdrawn. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

Dated: 20.04.2023 TU

THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

A.S.No.152 OF 2005

Dated: 20.04.2023

TU

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs