Mohd Abdul Raoof vs Sara Narasimhulu Goud
2023 Latest Caselaw 1706 Tel

    THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN

                                    AND

            THE HON'BLE SRI JUSTICE N. TUKARAMJI


                   WRIT APPEAL No.451 of 2023


JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)


       Heard      Mr.    T.Sharath,       learned      counsel   for   the

appellants; Mr. Bala Krishna Mandapati, learned counsel for

respondent No.1/writ petitioner; and Mr. T.Srikanth Reddy,

learned Government Pleader for Revenue for respondent

Nos.2, 3, 4 and 5.

2. This appeal is directed against the order dated

22.02.2023 passed by the learned Single Judge in Writ

Petition No.5117 of 2023 filed by the 1st respondent.

3. In the said writ petition, appellants have been

arrayed as respondent Nos.5 to 8.

4. Respondent No.1 has filed the related writ petition

assailing the legality and validity of the endorsement dated

30.01.2023 made by State of Telangana in the Revenue 2 HCJ & NTRJ W.A.No.451 of 2023

Department and further seeks a direction for re-entering his

name in the revenue record.

5. Learned Single Judge vide the order dated

22.02.2023 has issued notice making the same returnable on

24.04.2023. Learned Single Judge has further directed

interim suspension of the impugned endorsement dated

30.01.2023.

6. On going through the order dated 22.02.2023, we

find the same to be an interlocutory one, the next date of

hearing being on 24.04.2023.

7. We are therefore not inclined to entertain the writ

appeal. However, we grant liberty to the appellants i.e.,

respondent Nos.5 to 8 in W.P.No.5117 of 2023 to press the

interlocutory application stated to have been filed by them for

vacation/modification of the order dated 22.02.2023.

8. This disposes of the Writ Appeal. However, there

shall be no order as to costs.

                                3                      HCJ & NTRJ
                                                W.A.No.451 of 2023

9. As a sequel, miscellaneous applications pending, if

any, in this Writ Appeal, shall stand closed.

_______________________ UJJAL BHUYAN, CJ

_______________________ N.TUKARAMJI, J Date: 20.04.2023 KL