Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

The New India Assurance Co. Ltd. vs M. Umapathi Another
2023 Latest Caselaw 1697 Tel

Citation : 2023 Latest Caselaw 1697 Tel
Judgement Date : 19 April, 2023

Telangana High Court

The New India Assurance Co. Ltd. vs M. Umapathi Another on 19 April, 2023

Bench: M.Laxman

              THE HON'BLE SRI JUSTICE M.LAXMAN
          CIVIL MISCELLANEOUS APPEAL No.1146 of 2009

JUDGMENT:

1. It is brought to the notice of this Court that the parties

settled the matter out of Court, in pursuance of which, the matter

was referred to Lok Adalat for settlement. Accordingly, an award

was passed by the Lok Adalat dated 11.02.2023.

2. In view of the same, this appeal is disposed of in terms of the

award passed by the Lok Adalat, dated 11.02.2023.

No costs. Miscellaneous Petitions pending, if any, shall stand

closed.

______________________ JUSTICE M.LAXMAN

19.04.2023 Dua

THE HON'BLE SRI JUSTICE M.LAXMAN

CIVIL MISCELLANEOUS APPEAL No.1146 of 2009

19.04.2023 Dua

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media