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Bajaj Allianz General Insurance ... vs Smt. T. Laxmi And Another
2023 Latest Caselaw 1695 Tel

Citation : 2023 Latest Caselaw 1695 Tel
Judgement Date : 19 April, 2023

Telangana High Court

Bajaj Allianz General Insurance ... vs Smt. T. Laxmi And Another on 19 April, 2023

Bench: M.Laxman

              THE HON'BLE SRI JUSTICE M.LAXMAN
          CIVIL MISCELLANEOUS APPEAL No.90 of 2011

JUDGMENT:

1. It is brought to the notice of this Court that the parties

settled the matter out of Court, in pursuance of which, the matter

was referred to Lok Adalat for settlement. Accordingly, an award

was passed by the Lok Adalat dated 11.02.2023.

2. In view of the same, this appeal is disposed of in terms of the

award passed by the Lok Adalat, dated 11.02.2023.

No costs. Miscellaneous Petitions pending, if any, shall stand

closed.

______________________ JUSTICE M.LAXMAN

19.04.2023 Dua

THE HON'BLE SRI JUSTICE M.LAXMAN

CIVIL MISCELLANEOUS APPEAL No.90 of 2011

19.04.2023 Dua

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