Citation : 2023 Latest Caselaw 1692 Tel
Judgement Date : 19 April, 2023
THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
M.A.C.M.A NO.2280 OF 2014
JUDGMENT:
Today, when the matter is listed under the caption
"for final hearing", learned counsel for the appellant,
sought permission of this Court to withdraw the present
M.A.C.M.A.
2. Permission is accorded.
3. The M.A.C.M.A. is accordingly dismissed as
withdrawn. There shall be no order as to costs.
Miscellaneous Petitions, if any, pending shall stand
closed.
__________________________________ NAMAVARAPU RAJESHWAR RAO, J
Dated: 19-04-2023 CHS
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