Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

The Apsrtc 2 Others vs K Venkata Siva Rao 2 Others
2023 Latest Caselaw 1691 Tel

Citation : 2023 Latest Caselaw 1691 Tel
Judgement Date : 19 April, 2023

Telangana High Court

The Apsrtc 2 Others vs K Venkata Siva Rao 2 Others on 19 April, 2023

Bench: Namavarapu Rajeshwar Rao

THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
                  M.A.C.M.A NO.2722 OF 2014


JUDGMENT:

Today, when the matter is listed under the caption

"for dismissal", learned counsel for the appellants, sought

permission of this Court to withdraw the present

M.A.C.M.A.

2. Permission is accorded.

3. The M.A.C.M.A. is accordingly dismissed as

withdrawn. There shall be no order as to costs.

Miscellaneous Petitions, if any, pending shall stand

closed.

__________________________________ NAMAVARAPU RAJESHWAR RAO, J

Dated: 19-04-2023 CHS

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media