K.Kalyan And Another vs Md. Ali Khan And 60 Others
2023 Latest Caselaw 1673 Tel

              THE HON'BLE SRI JUSTICE T. VINOD KUMAR

AND THE HON'BLE SMT JUSTICE P.SREE SUDHA

CMA. No.458 of 2022

JUDGMENT:(per Hon'ble Sri Justice T.Vinod Kumar)

Ms. Samhita R.HN, learned counsel representing Sri Rohit Pogula,

learned counsel for the appellants seeks permission of the Court to withdraw

this CMA.

2. Granting permission as sought for, this CMA is dismissed as

withdrawn. No order as to costs.

3. Consequently, miscellaneous petitions pending, if any, shall stand

closed in the light of this final order.

___________________ T. VINOD KUMAR, J

_________________ P.SREE SUDHA, J 18th April, 2023

gra

THE HON'BLE SRI JUSTICE T. VINOD KUMAR AND THE HON'BLE SMT JUSTICE P.SREE SUDHA

CMA. No.458 of 2022 (per Hon'ble Sri Justice T.Vinod Kumar)

Dt.18.04.2023

gra