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Ramesh Agarwal, vs M. Sahodar Reddy,
2023 Latest Caselaw 1672 Tel

Citation : 2023 Latest Caselaw 1672 Tel
Judgement Date : 18 April, 2023

Telangana High Court
Ramesh Agarwal, vs M. Sahodar Reddy, on 18 April, 2023
Bench: M.G.Priyadarsini
      THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

                 APPEAL SUIT No.257 OF 2005


JUDGMENT:

Learned counsel for the appellant submitted that the lis in

the appeal does not survive for adjudication as the parties have

already settled the dispute amicably out of Court.

In view of the settlement of the dispute between the parties,

the appeal stands dismissed as infructuous. No costs.

Miscellaneous applications, if any, pending shall stand

closed.

_______________________________ JUSTICE M.G.PRIYADARSINI

18.04.2023 gms MGP, J

THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

APPEAL SUIT No.257 of 2005

18.04.2023

gms

 
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