Citation : 2023 Latest Caselaw 1652 Tel
Judgement Date : 17 April, 2023
THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY
CRIMINAL REVISION CASE No.239 of 2023
JUDGMENT :
Learned counsel for the revision petitioner seeks permission
of this Court to withdraw the present revision with liberty to file
petition challenging the impugned order before appropriate forum.
2. Permission is accorded.
3. Granting liberty as sought for, this Criminal Revision
Case is dismissed as withdrawn.
Pending miscellaneous applications, if any, shall stand
closed.
____________________________________ G. ANUPAMA CHAKRAVARTHY, J.
Date: 17.04.2023
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