Monday, 13, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bajaj Allianz General Insurance ... vs K.Shyam Rao Shyama Goud And ...
2023 Latest Caselaw 1620 Tel

Citation : 2023 Latest Caselaw 1620 Tel
Judgement Date : 12 April, 2023

Telangana High Court
Bajaj Allianz General Insurance ... vs K.Shyam Rao Shyama Goud And ... on 12 April, 2023
Bench: Lalitha Kanneganti
HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

M.A.C.M.A No.3572 of 2011

JUDGMENT:

As the matter is settled in Lok Adalat, this appeal is disposed of in terms of the award of the Lok Adalat dated

11.02.2023. No order as to costs.

Miscellaneous applications, pending if any, shall stand

closed.

LALITHA KANNEGANTI, J April 12, 2023

mar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter