Citation : 2023 Latest Caselaw 1617 Tel
Judgement Date : 12 April, 2023
HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
M.A.C.M.A No.1473 of 2008
JUDGMENT:
As the matter is settled in Lok Adalat, this appeal is disposed of in
terms of the award of the Lok Adalat dated 11.02.2023. No order as to
costs.
Miscellaneous applications, pending if any, shall stand closed.
__________________________ LALITHA KANNEGANTI, J April 12, 2023
mar
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