Citation : 2023 Latest Caselaw 1614 Tel
Judgement Date : 12 April, 2023
HON'BLE SMT. JUSTICE LALITHA KANNEGANTI M.A.C.M.A No.2940 of 2012 JUDGMENT:
As the matter is settled in Lok Adalat, this appeal is disposed of in terms of the award of the Lok Adalat dated
11.02.2023. No order as to costs.
Miscellaneous applications, pending if any, shall stand
closed.
LALITHA KANNEGANTI, J April 12, 2023
mar
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