Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Thorikonda Shankaraiah vs Panyala Chandra Reddy
2023 Latest Caselaw 1604 Tel

Citation : 2023 Latest Caselaw 1604 Tel
Judgement Date : 12 April, 2023

Telangana High Court

Thorikonda Shankaraiah vs Panyala Chandra Reddy on 12 April, 2023

Bench: G.Radha Rani

      THE HONOURABLE Dr. JUSTICE G. RADHA RANI

                 SECOND APPEAL No.631 of 2018

JUDGMENT:

This appeal is filed by the appellant against the judgment

dated 13.03.2018 passed in A.S. No.5 of 2015 by the learned

III Additional District Judge, Karimnagar, confirming the judgment

dated 22.12.2014 passed in O.S. No.191 of 2006 by the learned

Principal Junior Civil Judge, Karimnagar.

2. When the matter is taken up for hearing, learned counsel

for the appellant submitted that the matter was compromised

between the parties out of Court and hence, he is not pressing the

appeal.

3. In view of the submission of the learned counsel for the

appellant, the Second Appeal is dismissed as not pressed. No costs.

As a sequel, miscellaneous applications, pending if any, shall

stand closed.

______________________ Dr. G. RADHA RANI, J April 12, 2023 KTL

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media