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The Ap State Road Transport ... vs Gandanaboina Puspalatha 3 Ors
2023 Latest Caselaw 1602 Tel

Citation : 2023 Latest Caselaw 1602 Tel
Judgement Date : 12 April, 2023

Telangana High Court
The Ap State Road Transport ... vs Gandanaboina Puspalatha 3 Ors on 12 April, 2023
Bench: Lalitha Kanneganti
       HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                       MA CMA No.261 of 2013

JUDGMENT:

Learned counsel for the appellant-RTC seeks permission to

withdraw the appeal.

Permission is accorded and the appeal is dismissed as

withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this appeal, shall stand

dismissed.

_______________________ LALITHA KANNEGANTI, J

12th April, 2023.

sj

 
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