Citation : 2023 Latest Caselaw 1601 Tel
Judgement Date : 12 April, 2023
HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
MA CMA No.241 of 2013
JUDGMENT:
Learned counsel for the appellant-RTC seeks permission to
withdraw the appeal.
Permission is accorded and the appeal is dismissed as
withdrawn. No order as to costs.
Miscellaneous petitions, if any pending in this appeal, shall stand
dismissed.
_______________________ LALITHA KANNEGANTI, J
12th April, 2023.
sj
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