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The District Forest Officer vs Potharaveni Mounika
2023 Latest Caselaw 1583 Tel

Citation : 2023 Latest Caselaw 1583 Tel
Judgement Date : 11 April, 2023

Telangana High Court
The District Forest Officer vs Potharaveni Mounika on 11 April, 2023
Bench: Ujjal Bhuyan, N.Tukaramji
  THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN

AND

THE HON'BLE SRI JUSTICE N. TUKARAMJI

WRIT APPEAL No.424 of 2023

JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)

Mr. Malugari Sudharshan, learned Government

Pleader for Forests appearing for the appellants submits

that due to inadvertence, there is non-rejoinder of

necessary parties. He seeks leave to withdraw the appeal

with liberty to file afresh.

2. Writ Appeal is accordingly dismissed on

withdrawal with liberty as prayed for. However, there shall

be no order as to costs.

3. As a sequel, miscellaneous applications

pending, if any, in this Writ Appeal, shall stand closed.

_______________________ UJJAL BHUYAN, CJ

_______________________ N.TUKARAMJI, J Date: 11.04.2023 KL

 
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