K. Padmaja vs Union Of India And Another
2023 Latest Caselaw 1542 Tel

Citation : 2023 Latest Caselaw 1542 Tel
Judgement Date : 6 April, 2023

Telangana High Court

K. Padmaja vs Union Of India And Another on 6 April, 2023

Bench: Ujjal Bhuyan, N.Tukaramji

         THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                       AND
              THE HON'BLE SRI JUSTICE N. TUKARAMJI


                   WRIT APPEAL No.407 of 2023

JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)


       Mr. C.Ramachandra Raju, learned counsel for the

appellant submits on instruction that appellant wants to

withdraw the writ appeal.


       Writ appeal is accordingly dismissed on withdrawal.


       Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.




                                     ______________________________________
                                              UJJAL BHUYAN, CJ




                                     ______________________________________
                                               N. TUKARAMJI, J
06.04.2023

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