G. Srinivasulu vs The Joint Commissioner Of ...
2022 Latest Caselaw 1671 Tel

Citation : 2022 Latest Caselaw 1671 Tel
Judgement Date : 31 March, 2022

Telangana High Court

G. Srinivasulu vs The Joint Commissioner Of ... on 31 March, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

 THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                      AND
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

         I.A.No.2 of 2018 In/And WRIT APPEAL No.1754 OF 2018

COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

       There is no appearance on behalf of the appellant even in

the second round.

       Therefore, the present writ appeal as well as the

interlocutory application are dismissed for want of prosecution.

       Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.


                                              ________________________
                                              SATISH CHANDRA SHARMA, CJ




                                               _______________________
                                                ABHINAND KUMAR SHAVILI, J

31.03.2022

JSU

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