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Mohd. Saleemuddin vs Hashim Raza Zabeth
2022 Latest Caselaw 1640 Tel

Citation : 2022 Latest Caselaw 1640 Tel
Judgement Date : 30 March, 2022

Telangana High Court

Mohd. Saleemuddin vs Hashim Raza Zabeth on 30 March, 2022

Bench: A.Santhosh Reddy

     HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

Crl.A.Nos.159 & 160 OF 2016

COMMON JUDGMENT:

Pursuant to the request made by learned counsel appearing for

both the parties, the matter was referred to Lok Adalat. On 11.12.2021,

the matters were settled before the Lok Adalat and an award was passed

by the Lok Adalat.

2. In view of the above, both the criminal appeals are disposed of

in terms of the award, dated 11.12.2021, passed by the

Lok Adalat. There shall be no order as to costs.

3. Miscellaneous applications, if any, pending shall stand closed.

_______________________ A.SANTHOSH REDDY, J

Date: 30.03.2022 Lrkm

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