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Gandla Komaraiah vs The Depot Manager,
2022 Latest Caselaw 1532 Tel

Citation : 2022 Latest Caselaw 1532 Tel
Judgement Date : 25 March, 2022

Telangana High Court
Gandla Komaraiah vs The Depot Manager, on 25 March, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                  AND
    THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



              WRIT APPEAL No.858 of 2017

JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


     Learned counsel for the respondent No.1 Corporation

has stated before this Court that the workman in question

is continuing in service and he has also been paid 25% of

the back wages and no further orders are required to be

passed in the present writ appeal.

In the light of the aforesaid, the present writ appeal

stands disposed of.

The miscellaneous applications pending, if any, shall

stand closed. There shall be no order as to costs.

______________________________________ SATISH CHANDRA SHARMA, CJ

______________________________________ ABHINAND KUMAR SHAVILI, J 25.03.2022 vs

 
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