Ssmt.Korralaxmi Anr vs Mukesh Vyas Anr
2022 Latest Caselaw 1387 Tel

Citation : 2022 Latest Caselaw 1387 Tel
Judgement Date : 22 March, 2022

Telangana High Court

Ssmt.Korralaxmi Anr vs Mukesh Vyas Anr on 22 March, 2022

Bench: G Sri Devi

              HONOURABLE JUSTICE G.SRI DEVI

             M.A.C.M.A.Nos. 265 and 545 of 2010

COMMON JUDGMENT:-

      Pursuant to the request made by the Counsel appearing

for both the parties, the matters were referred to Lok Adalat.

On 11.12.2021 the matters were settled before the Lok Adalat

and an award was passed by the Lok Adalath.


      In view of the above, both the M.A.C.M.A.s are disposed

of in terms of the award, dated 11.12.2021, passed by the Lok

Adalat. There shall be no order as to costs.


      Miscellaneous applications, if any, pending shall stand

closed.


                                               _______________
                                               JUSTICE G.SRI DEVI
22.03.2022

gkv

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