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Musti Venu vs Mudavath Ravi Another
2022 Latest Caselaw 1384 Tel

Citation : 2022 Latest Caselaw 1384 Tel
Judgement Date : 22 March, 2022

Telangana High Court

Musti Venu vs Mudavath Ravi Another on 22 March, 2022

Bench: G Sri Devi

              HONOURABLE JUSTICE G.SRI DEVI

                 M.A.C.M.A.No. 1959 of 2012

JUDGMENT:-

      Pursuant to the request made by the Counsel appearing

for both the parties, the matter was referred to Lok Adalat. On

11.12.2021

the matter was settled before the Lok Adalat and an

award was passed by the Lok Adalath.

In view of the above, the M.A.C.M.A. is disposed of in

terms of the award, dated 11.12.2021, passed by the Lok

Adalat. There shall be no order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

_______________ JUSTICE G.SRI DEVI 22.03.2022 gkv

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Musti Venu vs Mudavath Ravi Another
2022 Latest Caselaw 1384 Tel

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2022 Latest Caselaw 1384 Tel