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Shriram General Insurance ... vs P. Indira Reddy Raju
2022 Latest Caselaw 1110 Tel

Citation : 2022 Latest Caselaw 1110 Tel
Judgement Date : 9 March, 2022

Telangana High Court
Shriram General Insurance ... vs P. Indira Reddy Raju on 9 March, 2022
Bench: N.Tukaramji
          THE HON'BLE SRI JUSTICE N.TUKARAMJI

                        CMA No.72 of 2021

JUDGMENT :

1. Sri N.Mohan Krishna, learned counsel for the appellant

submitted that the dispute is settled before the Lok Adalat.

2. Recording the above submission and in view of the

settlement before the Lok Adalat, this appeal is disposed of in

terms of the Lok Adalat Award dated 11.12.2021. There shall be

no order as to costs.

3. Pending miscellaneous applications, if any, shall stand

closed.

__________________ N.TUKARAMJI, J Date: 09.03.2022 Kvrm

 
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