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The New Inaia Assurance Co Ltd vs Hanumaiah
2022 Latest Caselaw 1104 Tel

Citation : 2022 Latest Caselaw 1104 Tel
Judgement Date : 8 March, 2022

Telangana High Court
The New Inaia Assurance Co Ltd vs Hanumaiah on 8 March, 2022
Bench: P.Sree Sudha
           THE HON'BLE SRI JUSTICE B.N.RAO NALLA

                      C.M.A.NO.1161 OF 2005

                          DT.21.10.2010

Between:

The New India Assurance Company Ltd., represented by its Divisional
Manager,
Kurnool
                                                      .........Appellant
                              Vs.
Hanmaiah and three others.
                                             ................Respondents
 JUDGMENT:

On 04.10.2010, when the matter was called, none appeared on

either side. Therefore, the matter was posted to this day. Though the matter was posted under the caption 'for dismissal', none appeared for the

appellant.

In the circumstances, the appeal stands dismissed for non-

prosecution. No order as to costs.

________________ B.N.RAO NALLA J.,

Dt.21.10.2010 tjs

 
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