Polavarapu Venkata Subba Rao vs Venkat R.Sunkavalli
2022 Latest Caselaw 1079 Tel

Citation : 2022 Latest Caselaw 1079 Tel
Judgement Date : 8 March, 2022

Telangana High Court

Polavarapu Venkata Subba Rao vs Venkat R.Sunkavalli on 8 March, 2022

Bench: P Naveen Rao, G.Radha Rani

        HONOURABLE SRI JUSTICE P.NAVEEN RAO
                         &
        HONOURABLE DR. JUSTICE G.RADHA RANI


               APPEAL SUIT NO.138 OF 2011

                     Date: 08.03.2022

Between:

Polavarapu Venkata Subba Rao, s/o. late P.Rama Rao,
Aged about 59 years, r/o. Plot No.201, 8-2-112/120/A,
Harmony Heights, Jubilee Hills, Hyderabad.
                                                 ..... Appellant
                And

Venkat R.Sunkavalli s/ol. S.V.V.K.Parvathalu,
Aged about 54 years, r/o.202, Padmaja Residency,
Road No.2, Banjara Hills, Hyderabad.
                                              .....Respondent




The Court made the following:
           HONOURABLE SRI JUSTICE P.NAVEEN RAO
                           &
          HONOURABLE DR. JUSTICE G.RADHA RANI


                APPEAL SUIT NO.138 OF 2011

JUDGMENT:

Learned counsel for the appellant seeks leave of the Court

to withdraw the appeal suit. To that effect, letter dated

25.02.2022 is filed before the Registry.

Recording the same, Appeal Suit is dismissed as

withdrawn. Pending miscellaneous petitions, if any, shall stand

closed.

______________________________ JUSTICE P.NAVEEN RAO

______________________________ DR.JUSTICE G.RADHA RANI Date: 08.03.2022 Kkm HONOURABLE SRI JUSTICE P.NAVEEN RAO & HONOURABLE DR. JUSTICE G.RADHA RANI

APPEAL SUIT NO.138 OF 2011

Date: 08.03.2022 kkm