Citation : 2022 Latest Caselaw 3152 Tel
Judgement Date : 29 June, 2022
HONOURABLE SRI JUSTICE N. TUKARAMJI
M.A.C.M.A.No.1697 OF 2007
JUDGMENT :
Learned Standing counsel for the appellant sought permission
to withdraw the appeal.
Permission is granted.
Accordingly, the M.A.C.M.A. is dismissed as withdrawn. No
costs.
As a sequel, miscellaneous petitions, pending if any, shall stand
closed.
_______________________ JUSTICE N. TUKARAMJI Date: 29.06.2022 Prv
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