K Ravindra Reddy vs M/S Gmr Hyderabad International ...
2022 Latest Caselaw 2733 Tel

                 HON'BLE SRI JUSTICE P.NAVEEN RAO
                               AND
             HON'BLE SRI JUSTICE SAMBASIVARAO NAIDU


           CITY CIVIL COURT APPEAL Nos.382 & 317 OF 2018

                            Date:14.06.2022

CCCA.No.382 of 2018

Between:

K.Ravindra Reddy S/o.late Sri K.Yella Reddy,
Aged about 55 yrs, Occu : Business,
R/o.Plot No.519/F, Road No.28, Jubilee Hills,
Hyderabad                                              .....Appellant

     And

M/s.GMR Hyderabad International Airport Ltd.,
(formerly known as Hyderabad International Airport Limited),
Having its office at GMR-HIAL,
Airport Office,
Rajiv Gandhi International Airport,
Shamshabad, Hyderabad, rep., by its
Authorized Signatory Mr. P.Ravindra Nath,
S/o.P.Jagannadha Rao R/o.Hyderabad
                                                         .....Respondent

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SRI JUSTICE SAMBASIVARAO NAIDU

CITY CIVIL COURT APPEAL Nos.382 & 317 OF 2018

COMMON JUDGMENT : (per Hon'ble Sri Justice Sambasivarao Naidu)

Mr Karthik, representing Sri Vadeendra Joshi learned counsel for the

appellant, seeks leave of the Court to withdraw the appeals.

Leave granted. Accordingly, the Appeals are dismissed as withdrawn.

Pending miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

__________________________ SAMBASIVARAO NAIDU,J 14th June, 2022 Rds