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Reliance General Insurance ... vs Chirru Mahesh Another
2022 Latest Caselaw 2647 Tel

Citation : 2022 Latest Caselaw 2647 Tel
Judgement Date : 13 June, 2022

Telangana High Court
Reliance General Insurance ... vs Chirru Mahesh Another on 13 June, 2022
Bench: G Sri Devi
                HONOURABLE JUSTICE G.SRI DEVI

                  M.A.C.M.A.No. 2983 of 2014

JUDGMENT:-

      Pursuant to the request made by the Counsel appearing for

both the parties, the matter was referred to Lok Adalat.       On

12.03.2022

the matter was settled before the Lok Adalat and an

award was passed by the Lok Adalath.

In view of the above, the M.A.C.M.A. is disposed of in terms

of the award passed by the Lok Adalat. There shall be no order as

to costs.

Miscellaneous applications, if any, pending shall stand

closed.

_______________ JUSTICE G.SRI DEVI 13.06.2022 tsr

 
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