Navayuga Engineering Company Ltd vs 3I Infraprojects Mauritius Ltd.,
2022 Latest Caselaw 2643 Tel

                  HON'BLE SRI JUSTICE P.NAVEEN RAO
                                AND
              HON'BLE SRI JUSTICE SAMBASIVARAO NAIDU


            CIVIL MISCELLANEOUS APPEAL No.783 OF 2019

                              Date:13.06.2022

Between:

Navayuga Engineering Company Ltd.,
Having its registered office at 48-9-17,
Dwaraka Nagar, Vishakapatnam
Andhra Pradesh 530016 & others.
                                                .....Appellants

     And

3i Infraprojects (Mauritius) Ltd.,
Having its registered office at
5th Floor, Ebene, Esplanade,
24 Cybercity, Ebene, Mauritius & others.
                                                .....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SRI JUSTICE SAMBASIVARAO NAIDU

CIVIL MISCELLANEOUS APPEAL No.783 OF 2019

JUDGMENT : (per Hon'ble Sri Justice P. Naveen Rao)

Learned counsel for the appellants informs the Court that the cause in

the appeal does not survive.

Recording the said submission, the Civil Miscellaneous Appeal is

dismissed. Pending miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

__________________________ SAMBASIVARAO NAIDU,J 13th June, 2022 Rds