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Dr. S.P. Aruna vs Kaloji Narayana Rao University Of ...
2022 Latest Caselaw 2609 Tel

Citation : 2022 Latest Caselaw 2609 Tel
Judgement Date : 10 June, 2022

Telangana High Court

Dr. S.P. Aruna vs Kaloji Narayana Rao University Of ... on 10 June, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA

AND THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI W.A.No. 1513 of 2018 JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

Learned counsel for the petitioner fair enough in stating

before this Court that the present appeal has become infructuous as

it was in respect of PG admission for the academic year 2018-2019,

which is already over..

Resultantly, the writ appeal is disposed of as infructuous. No

costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

______________________________ SATISH CHANDRA SHARMA, CJ

______________________________ ABHINAND KUMAR SHAVILI, J Date: 10-06-2022 LUR

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