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M/S Kakatiya Apartments Owners ... vs Ms Ajay Constructions And 5
2022 Latest Caselaw 2380 Tel

Citation : 2022 Latest Caselaw 2380 Tel
Judgement Date : 6 June, 2022

Telangana High Court

M/S Kakatiya Apartments Owners ... vs Ms Ajay Constructions And 5 on 6 June, 2022

Bench: M.G.Priyadarsini

          HON'BLE SMT JUSTICE M.G.PRIYADARSINI

                     A.S.No.2390 OF 2001

JUDGMENT:

Ms. Nafisa, learned counsel, representing learned

counsel for the appellant, submits that the matter is settled

out of Court between the parties.

Recording the said submission, the Appeal is closed.

No costs.

Miscellaneous applications, if any, pending, shall stand

closed.

______________________________ JUSTICE M.G.PRIYADARSINI

Date:06.06.2022 rkk

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