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N.Sobha Rani vs N.Ravinder Goud
2022 Latest Caselaw 2367 Tel

Citation : 2022 Latest Caselaw 2367 Tel
Judgement Date : 6 June, 2022

Telangana High Court
N.Sobha Rani vs N.Ravinder Goud on 6 June, 2022
Bench: Shameem Akther, Juvvadi Sridevi
       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI

CIVIL MISCELLANEOUS APPEAL No.938 OF 2005

JUDGMENT: (Per the Hon'ble Dr.SA,J)

On 25.04.2022, as there was no representation for both

sides, the matter was directed to be listed today under the

caption 'for orders'. Even today, there is no representation for

the appellant. It appears that the appellant has no interest to

pursue the matter.

2. Under these circumstances, the appeal is dismissed for

default.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

____________________ Dr. SHAMEEM AKTHER, J

_________________ JUVVADI SRIDEVI, J

Date: 06.06.2022 ssp

 
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