Citation : 2022 Latest Caselaw 3576 Tel
Judgement Date : 8 July, 2022
THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
AND
THE HON'BLE MRS JUSTICE SUREPALLI NANDA
Writ Petition No.21974 of 2022
ORDER: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)
Heard Mr. B. Srinivas, learned counsel for the
petitioner and Mr. K.Raji Reddy, learned counsel for the
respondents.
2. It is submitted that the present writ petition is
covered by the judgment delivered on 05.07.2022 in
W.P.No.7893 of 2020 and batch (M/s. Sri Sri Engineering
Works v. Deputy Commissioner (CT)).
3. Accordingly, the writ petition is allowed in terms of
the aforesaid judgment.
4. Miscellaneous applications pending, if any, shall
stand closed. However, there shall be no order as to costs.
______________________________________ UJJAL BHUYAN, CJ
______________________________________ SUREPALLI NANDA, J 08.07.2022 vs
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