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Mahesh Tiwari, vs A.Sekhar,
2022 Latest Caselaw 3541 Tel

Citation : 2022 Latest Caselaw 3541 Tel
Judgement Date : 7 July, 2022

Telangana High Court

Mahesh Tiwari, vs A.Sekhar, on 7 July, 2022

Bench: M.Laxman

         THE HONOURABLE SRI JUSTICE M.LAXMAN

             SECOND APPEAL NO.833 OF 2015

JUDGMENT:-

1.

Ms.Preeti Pawar, learned counsel for the appellant,

submitted that the appellant is not interested to proceed

with the appeal.

2. Recording the said submission, the appeal is

dismissed as withdrawn. There shall be no order as to

costs.

3. Miscellaneous petitions, if any pending, shall stand

closed.

_____________________ JUSTICE M.LAXMAN

Dt.07.07.2022 ysk THE HONOURABLE SRI JUSTICE M.LAXMAN

SECOND APPEAL NO.833 OF 2015

Dt.07.07.2022 ysk

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