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M/S. Nile Limited, Hyd. vs Transmisssion Corp. Of A.P. 5 ...
2022 Latest Caselaw 24 Tel

Citation : 2022 Latest Caselaw 24 Tel
Judgement Date : 3 January, 2022

Telangana High Court
M/S. Nile Limited, Hyd. vs Transmisssion Corp. Of A.P. 5 ... on 3 January, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
   THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                             AND
        THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                                W.A.No.1472 of 2009

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        There is no appearance on behalf of the appellant.

        Therefore,        the    writ     appeal      is    dismissed   for   want   of

prosecution.

        Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.



                                                       ________________________
                                                        SATISH CHANDRA SHARMA, CJ




                                                           _______________________
                                                           ABHINAND KUMAR SHAVILI, J

03.01.2022

JSU

 
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