Telangana High Court
M/S. Nile Limited, Hyd. vs Transmisssion Corp. Of A.P. 5 ... on 3 January, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI W.A.No.1472 of 2009 JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma) There is no appearance on behalf of the appellant. Therefore, the writ appeal is dismissed for want of prosecution. Pending miscellaneous applications, if any, shall stand closed. There shall be no order as to costs. ________________________ SATISH CHANDRA SHARMA, CJ _______________________ ABHINAND KUMAR SHAVILI, J 03.01.2022
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