Kyko Global Inc vs Satish Vuppalapati
2022 Latest Caselaw 23 Tel

Citation : 2022 Latest Caselaw 23 Tel
Judgement Date : 3 January, 2022

Telangana High Court

Kyko Global Inc vs Satish Vuppalapati on 3 January, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

   THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                             AND
        THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                               C.M.A.No.684 of 2019

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        There is no appearance for the appellants even in the second

round.

        Therefore, the appeal is dismissed for want of prosecution.

        Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.



                                                       ________________________
                                                        SATISH CHANDRA SHARMA, CJ




                                                         _______________________
                                                         ABHINAND KUMAR SHAVILI, J

03.01.2022

JSU

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