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Mr.A.Naresh Kumar, vs P.R. Mathur,
2022 Latest Caselaw 146 Tel

Citation : 2022 Latest Caselaw 146 Tel
Judgement Date : 19 January, 2022

Telangana High Court
Mr.A.Naresh Kumar, vs P.R. Mathur, on 19 January, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
    IN THE HIGH COURT OF JUDICATURE AT HYDERABAD
            FOR THE STATE OF TELANGANA AND
             THE STATE OF ANDHRA PRADESH
             (Special Original Jurisdiction)
                           PRESENT
     THE HON'BLE THE CHIEF JUSTICE SRI KALYAN JYOTI
                          SENGUPTA
                              AND
         THE HON'BLE SRI JUSTICE SANJAY KUMAR


                 WRIT APPEAL NO.974 OF 2013


                         DATED: 02-07-2014


Between:


Mr. A. Naresh Kumar                          ... Appellant

                               And

P.R. Mathur and others
                                               ... Respondents

THE HON'BLE THE CHIEF JUSTICE SRI KALYAN JYOTI SENGUPTA AND THE HON'BLE SRI JUSTICE SANJAY KUMAR

WRIT APPEAL NO.974 OF 2013

JUDGMENT: (per Hon'ble the Chief Justice Sri Kalyan Jyoti Sengupta)

None appears for the appellant. The appeal is dismissed for default. Pending miscellaneous petitions, if any, shall stand closed.

No costs.

_____________________ K.J. SENGUPTA, CJ

_____________________ SANJAY KUMAR, J 02-07-2014 Svv

 
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