The Southern Power Distribution ... vs M/S Dilip Rerolling Pvt Ltd
2022 Latest Caselaw 132 Tel

         HONOURABLE SRI JUSTICE UJJAL BHUYAN

AND HONOURABLE SRI JUSTICE A. VENKATESHWARA REDDY W.A.Nos.352, 339 & 340 of 2021

Common Judgment: (Per Hon'ble Sri Justice Ujjal Bhuyan)

Mr. R. Vinod Reddy, learned Standing Counsel for Southern

Power Distribution Company Limited appearing for the appellants,

fairly submits that similar appeals filed by the present appellants

viz., Writ Appeals No.9 of 2020 and batch were disposed of by a

coordinate bench of this Court by common judgment and order

dated 24.02.2020.

2. In view of above, the present appeals are disposed of in terms

of the aforesaid common judgment and order dated 24.02.2020.

Related interim applications are also disposed of.

3. No costs.

____________________ UJJAL BHUYAN , J

____________________________ A. VENKATESHWARA REDDY, J

Date: 18.01.2022 LUR