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M/S. Swarna Bharathi Estate Pvt ... vs Sri C.P.Rao And Another,
2022 Latest Caselaw 875 Tel

Citation : 2022 Latest Caselaw 875 Tel
Judgement Date : 23 February, 2022

Telangana High Court

M/S. Swarna Bharathi Estate Pvt ... vs Sri C.P.Rao And Another, on 23 February, 2022

Bench: G Sri Devi

               HONOURABLE JUSTICE G.SRI DEVI

         CRIMINAL REVISION CASE No. 616 of 2007

JUDGMENT:

As there was no representation on behalf of the revision

petitioners, the matter was directed to be listed today under the

caption 'for dismissal'. Even today, though the matter is listed

under the caption 'for dismissal', none appears on behalf of the

petitioners. It appears that the revision petitioners are not

interested to prosecute the case.

Hence, the Criminal Revision Case is dismissed for default.

Pending Miscellaneous petitions, if any, shall stand

dismissed.

____________________ JUSTICE G.SRI DEVI 23-02-2022 tsr

HONOURABLE JUSTICE G.SRI DEVI

CRIMINAL REVISION CASE No. 616 of 2007

DATE: 23-02-2022

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