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Gms Express P Limited vs Vignesh Infotech
2022 Latest Caselaw 873 Tel

Citation : 2022 Latest Caselaw 873 Tel
Judgement Date : 23 February, 2022

Telangana High Court

Gms Express P Limited vs Vignesh Infotech on 23 February, 2022

Bench: N.Tukaramji

       THE HON'BLE SRI JUSTICE N.TUKARAMJI

                   CCCA NO.217 OF 2019

JUDGMENT :

1. In spite of specific directions there is no

representation on behalf of the appellant.

2. Learned counsel for the respondents appeared and

reported that till date no material papers were served.

3. In the circumstances, the City Civil Court Appeal is

dismissed for non prosecution. No costs.

4. Pending miscellaneous applications, if any, shall

stand closed.

________________ N.TUKARAMJI, J Date: 23.02.2022 Kvrm

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