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D.Shivasubrahamanyam, vs D.Ramesh Babu And Another,
2022 Latest Caselaw 777 Tel

Citation : 2022 Latest Caselaw 777 Tel
Judgement Date : 18 February, 2022

Telangana High Court

D.Shivasubrahamanyam, vs D.Ramesh Babu And Another, on 18 February, 2022

Bench: G Sri Devi

                THE HON'BLE JUSTICE G. SRI DEVI

             CRIMINAL REVISION CASE No. 1373 of 2008

JUDGMENT:

Sri P. Ganga Rami Reddy, learned counsel for the petitioner,

submits that the revision petitioner-sole accused has died.

Hence, the Criminal Revision Case is dismissed as abated.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

18.02.2022 tsr

THE HON'BLE JUSTICE G. SRI DEVI

CRL.R.C. No. 1373 of 2008

DATE: 18-02-2022

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